Garg Builders vs Hindustan Prefab Limited & Anr.
2022 Latest Caselaw 1418 Del

                          $~
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                          Reserved on: 17th September, 2021
                                                             Pronounced on: 2nd May, 2022

                          +    O.M.P.(I) (COMM.) 202/2021 & I.As. 7659-61/2021

                               GARG BUILDERS                            ..... Petitioner
                                            Through: Mr. Rajshekhar Rao, Sr. Adv.
                                            assisted by Mr. Rahul Malhotra, Adv.
                                                 versus

                               HINDUSTAN PREFAB LIMITED & ANR. ..... Respondents
                                            Through: Mr. Ankit Jain, Mr. Varun
                                            Nischal, Mr. Vaibhav Mishra, Advs. for R-1
                                            with Mr. Mukesh Kumar (Law Officer-HPL)
                                            Mr. Amol Sharma, Adv. for R-2
                               CORAM:
                               HON'BLE MR. JUSTICE C. HARI SHANKAR

                                            JUDGMENT

% 02.05.2022

For judgment, see OMP(I)(Comm) 200/2021 (M/s Garg Builders Through Shri Mohinder Pal Garg v. Hindustan Prefab Ltd. & Anr.).

C. HARI SHANKAR, J.

MAY 2, 2022

Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:02.05.2022 17:27:45