Apeejay Surrendra Park Hotels ... vs Gurusukh Vintrade Services ...
2021 Latest Caselaw 2543 Del

Citation : 2021 Latest Caselaw 2543 Del
Judgement Date : 15 September, 2021

Delhi High Court

Apeejay Surrendra Park Hotels ... vs Gurusukh Vintrade Services ... on 15 September, 2021

                          $~16 (original)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      O.M.P.(I) (COMM.) 13/2021
                                 APEEJAY SURRENDRA PARK HOTELS LIMITED
                                                                         ..... Petitioner
                                              Through: Mr. Nitish K. Sharma, Adv.

                                                    versus

                                 GURUSUKH VINTRADE SERVICES PRIVATE LIMITED
                                                                  ..... Respondent
                                             Through: None

                                 CORAM:
                                 HON'BLE MR. JUSTICE C. HARI SHANKAR
                                               O R D E R (O R A L)

% 15.09.2021

1. Mr. Nitish Sharma, learned Counsel appears on behalf of the petitioner and seeks leave to withdraw this petition.

2. The petition is accordingly dismissed as withdrawn.

C. HARI SHANKAR, J SEPTEMBER 15, 2021/kr

Signature Not Verified

By:SUNIL SINGH NEGI Signing Date:18.09.2021 15:54:54

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