United Telecoms Limited vs Bharat Broadband Network Ltd.
2021 Latest Caselaw 2906 Del

                          $~12 (original)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     O.M.P.(MISC.)(COMM.) 129/2021 & I.A.10038/2021
                                UNITED TELECOMS LIMITED              ..... Petitioner
                                             Through: Mr. Pawan Upadhyay and
                                             Mr.Gaurav Pathak, Advs.

                                                      versus

                                BHARAT BROADBAND NETWORK LTD. ..... Respondent
                                            Through: Mr. Chandan Kumar, Adv.

                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR
                                              O R D E R (O R A L)

% 25.10.2021

Mr. Pathak, learned Counsel appearing on behalf of the petitioner seeks leave to withdraw this petition. The petition alongwith I.A. 10038/2021 stands dismissed as withdrawn.

C. HARI SHANKAR, J OCTOBER 25, 2021/kr

Signature Not Verified

By:SUNIL SINGH NEGI Signing Date:29.10.2021 11:48:31