Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Hero Housing Finance Limited vs Manoj Kumar Sharma & Ors.
2021 Latest Caselaw 2752 Del

Citation : 2021 Latest Caselaw 2752 Del
Judgement Date : 4 October, 2021

Delhi High Court
Hero Housing Finance Limited vs Manoj Kumar Sharma & Ors. on 4 October, 2021
                          $~2 to 5(Original Side-2020 List)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB.P. 800/2020 & I.A. 12948/2021
                                HERO HOUSING FINANCE LIMITED                   ..... Petitioner
                                                     Through:         Mr. Syed Arslan and Mr.
                                                                      Prateek Khaitan, Advs.

                                                     versus

                                MANOJ KUMAR SHARMA & ORS.                      ..... Respondents
                                            Through:

                          +     ARB.P. 801/2020 & I.A. 12945/2021
                                HERO HOUSING FINANCE LIMITED                   ..... Petitioner
                                                     Through:         Mr. Syed Arslan and Mr.
                                                                      Prateek Khaitan, Advs.
                                                     versus

                                OM PRAKASH KUMAWAT & ANR.                      ..... Respondent
                                            Through:

                          +     ARB.P. 802/2020 & I.A. 12946/2021
                                HERO HOUSING FINANCE LIMITED                   ..... Petitioner
                                                     Through:         Mr. Syed Arslan and Mr.
                                                                      Prateek Khaitan, Advs.
                                                     versus

                                ASHOK KUMAR KHADOLIA & ORS.                    ..... Respondents
                                            Through:

                          +     ARB.P. 803/2020 & I.A. 12947/2021
                                HERO HOUSING FINANCE LIMITED                   ..... Petitioner

Signature Not Verified
Digitally Signed          ARB.P. 800/2020 & other connected matters                       Page 1 of 2
By:SUNIL SINGH NEGI
Signing Date:06.10.2021
09:06:10
                                                      Through:         Mr. Syed Arslan and Mr.
                                                                      Prateek Khaitan, Advs.

                                                     versus

                                MOHIT CHAUDHARY & ORS.                         ..... Respondents
                                            Through:


                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                        O R D E R (ORAL)

% 04.10.2021

ARB.P. 800/2020, ARB.P. 801/2020,, ARB.P. 802/2020 & ARB.P. 803/2020

1. Learned Counsel for the petitioner seeks leave to withdraw these petitions.

2. These petitions are dismissed as withdrawn.

C.HARI SHANKAR, J OCTOBER 4, 2021 ss

Signature Not Verified

By:SUNIL SINGH NEGI Signing Date:06.10.2021 09:06:10

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter