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National Highways Authority Of ... vs M/S. Ncc-Vee Jv Through Director
2021 Latest Caselaw 3012 Del

Citation : 2021 Latest Caselaw 3012 Del
Judgement Date : 9 November, 2021

Delhi High Court
National Highways Authority Of ... vs M/S. Ncc-Vee Jv Through Director on 9 November, 2021
                           




                          $~28(Original Side)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     O.M.P. (COMM) 118/2021&I.A. 14455/2021
                                NATIONAL HIGHWAYS AUTHORITY OF INDIA
                                THROUGH: ITS PROJECT DIRECTOR                ..... Petitioner
                                                   Through:     Mr. S. Nanda Kumar, Ms.
                                                                DeepikaNandakumar and Mr.
                                                                Anand Murthy Rao, Advocates
                                               versus
                                M/S. NCC-VEE JV THROUGH: DIRECTOR..... Respondent
                                               Through:

                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                        O R D E R (ORAL)

% 09.11.2021

I.A. 14455/2021 (for withdrawal of the petition)

1. This application seeks permission to withdraw OMP (COMM) 118/2021, as the dispute between the parties stands amicably resolved. Accordingly, the application is allowed.

2. OMP (COMM) 118/2021stands disposed of as withdrawn.

3. The next date of 10th December, 2021, already fixed stands cancelled.

C.HARI SHANKAR, J NOVEMBER 9, 2021 ss Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:10.11.2021 16:32:47

 
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