Genext International vs Union Of India Through & Ors.
2021 Latest Caselaw 1561 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Reserved on: 21st December, 2020
                                     Pronounced on: 27th May, 2021

+    W.P. (C) 2326/2020 & CM APPL. 8161/2020 & 32784/2020
     W.P. (C) 12486/2019, W.P.(C) 1224/2020,
     W.P.(C) 3759/2020,    W.P.(C) 3760/2020
     W.P.(C) 3761/2020 ,   W.P.(C) 3766/2020
     W.P.(C) 12162/2019 & CM APPL.49749/2019
     W.P. (C) 12686/2019 & CM APPL.51786/2019
     W.P. (C) 3793/2020,   W.P.(C) 3988/2020
     W.P.(C) 3996/2020,    W.P.(C) 12608/2019
     W.P.(C) 1232/2020 ,   W.P.(C) 3690/2020
     W.P. (C) 5847/2020 ,  W.P.(C) 3758/2020
     W.P.(C) 13680/2019 , W.P. (C) 1831/2020 & CM
     APPL.6347/2020, W.P. (C) 7111/2020
     W.P. (C) 8583/2020, W.P.(C) 221/2020 & CM APPL. 708/2020
     W.P.(C) 3658/2020

     CORAM:
     HON'BLE MR. JUSTICE MANMOHAN
     HON'BLE MR. JUSTICE SANJEEV NARULA
                  JUDGMENT

[VIA VIDEO CONFERENCING] SANJEEV NARULA, J.

For judgment see W.P(C) 1150/2020.

SANJEEV NARULA, J

MANMOHAN, J MAY 27, 2021 nk