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United Telecoms Limited vs Bharat Sanchar Nigam Limited & ...
2021 Latest Caselaw 719 Del

Citation : 2021 Latest Caselaw 719 Del
Judgement Date : 1 March, 2021

Delhi High Court
United Telecoms Limited vs Bharat Sanchar Nigam Limited & ... on 1 March, 2021
                          $~21 (original)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +      O.M.P.(I) (COMM.) 85/2021 & I.A.3139/2021

                                 UNITED TELECOMS LIMITED          ..... Petitioner
                                              Through: Mr. Pawan Upadhyay, Adv.

                                                       versus

                                 BHARAT SANCHAR NIGAM LIMITED & ANR.
                                                                  ..... Respondents
                                             Through: Mr.Sameer Agarwal, Adv. for
                                             R-1
                                 CORAM:
                                 HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                  O R D E R (O R A L)

% 01.03.2021 (Video-Conferencing)

1. After some hearing, Mr. Pawan Upadhyay, learned Counsel for the petitioner seeks leave to withdraw this petition with liberty to seek other appropriate remedies as may be available to his client in law. Leave and liberty is granted as prayed for.

2. The petition is dismissed as withdrawn.

C.HARI SHANKAR, J MARCH 1, 2021/kr

Signature Not Verified

By:SUNIL SINGH NEGI Signing Date:06.03.2021 22:27:41

 
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