Satish Chand Rajesh Kumar Pvt. ... vs Govt. Of Nct Of Delhi
2021 Latest Caselaw 185 Del

                          $~1 (original side)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      ARB.P. 80/2021 & I.A. 823/2021
                                 SATISH CHAND RAJESH KUMAR PVT. LTD. ..... Petitioner
                                              Through: Mr. Avinash Kumar Trivedi,
                                              Adv.

                                                     versus

                                 GOVT. OF NCT OF DELHI               ..... Respondent
                                               Through: Mr. Gautam Narayan, ASC-
                                               Govt. Of NCT of Delhi

                                 CORAM:
                                 HON'BLE MR. JUSTICE C.HARI SHANKAR
                                              O R D E R (O R A L)

% 18.01.2021

1. After some hearing, Mr. Avinash Kumar Trivedi, learned Counsel for the petitioner seeks leave to withdraw the petition with liberty to re-approach the Court at the appropriate stage. Leave and liberty is granted as prayed for.

2. The petition is dismissed as withdrawn.

C.HARI SHANKAR, J JANUARY 18, 2021/kr

Signature Not Verified

By:SUNIL SINGH NEGI Signing Date:20.01.2021 21:45:38