Gail Gas Ltd & Anr vs Bapu Industries
2021 Latest Caselaw 626 Del

                          $~19 (Original Side)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     O.M.P. (COMM) 309/2020 &I.A. 2839/2021
                                GAIL GAS LTD & ANR                            ..... Petitioners

                                                    Through:     Mr. Sandeep Mahapatra, Adv.

                                                    versus

                                BAPU INDUSTRIES                               ..... Respondent

                                                    Through:     Mr. Pankaj Kumar Singh, Adv.

                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                        O R D E R (ORAL)

% 23.02.2021

I.A. 2839/2021(under Section 151 of CPC, 1908- to bring settlement agreement on record)

1. By this application, the petitioner seeks permission to place on record the settlement agreement dated 11th December, 2020, whereby the petitioner and the respondent have settled the disputes among themselves, and for disposal of the present petition in terms thereof.

2. Mr. Pankaj Kumar Singh, learned counsel for the respondent, has no objection.

3. In view thereof, this petition stands disposed of in terms of the settlement agreement dated 11th December, 2020, executed between the parties and annexed with this application.

Signature Not Verified

Digitally Signed By:SUNIL SINGH NEGI Signing Date:24.02.2021 14:25:32

4. The settlement agreement shall be treated as an annexure to this Order and both sides shall be bound thereby.

5. The application as well as the petition stand disposed of in the aforesaid terms.

O.M.P. (COMM) 309/2020

In view of the order passed in I.A. 2839/2021, this petition stands disposed of.

C.HARI SHANKAR, J

FEBRUARY 23, 2021 ss

Signature Not Verified

Digitally Signed By:SUNIL SINGH NEGI Signing Date:24.02.2021 14:25:32