Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Gauri Maulekhi vs North Delhi Municipal ...
2021 Latest Caselaw 3474 Del

Citation : 2021 Latest Caselaw 3474 Del
Judgement Date : 15 December, 2021

Delhi High Court
Gauri Maulekhi vs North Delhi Municipal ... on 15 December, 2021
                                      $~8
                                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      %                         Judgment delivered on: 15th December, 2021

                                      +     W.P.(C) 3064/2021
                                      GAURI MAULEKHI                                       ..... Petitioner
                                                                       versus
                                      NORTH DELHI MUNICIPAL
                                      CORPORATION & ORS.                                   ..... Respondents
                                      Advocates who appeared in this case:
                                      For the Petitioner: Mr. Arjun Dewan and Ms. Varisha Sharma, Advocates.
                                      For the Respondent: Mr. AjjayAroraa, Standing Counsel for North DMC
                                                          (through VC)
                                                          Mr. Rizwan, Advocate for R-2.
                                                          Mr. Rakesh Chaudhary and Mr.Sushaar Chaudhary,
                                                          Advocates for R3/FSSAI.
                                                          Mr. Abhinash Agarwal, Advocates for R-4 (through VC)
                                                          Mr. Manish Sharma, Advocate Mr. Ninad Dogra, Advocate
                                                          for R-5
                                                          Mr. Kirti Uppal, Senior Advocatewith Ms.Aastha Dhawan
                                                          and Mr.Siddharth Chopra, Advocates for R-6.

                                      CORAM:-
                                      HON'BLE MR JUSTICE SANJEEV SACHDEVA
                                                                   JUDGMENT

SANJEEV SACHDEVA, J.

1. Petitioner seeks a direction to the respondent to cancel the factory and veterinary licences of respondent no. 5 to 7.

2. Learned counsel appearing for the municipal corporation

Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digital Signed By:KUNAL SACHDEVA MAGGU Signing Date:15.12.2021 Signing Date:16.12.2021 13:13:23 20:53 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.

submits that respondent no. 7 was found to be non-functional and the factory/veterinary licences issued to respondent no. 5 and 6 have been revoked.

3. Learned counsel for respondent no. 5 submits that Respondent No. 5 exercised its right to impugn the said revocation in accordance with law and in his appeal he has succeeded and the appellate authority has passed an order in his favour on 13.12.2021.

4. Learned Senior Counsel appearing for respondent no. 6, under instructions submits that respondent no. 6 has already filed an appeal before the Appellate Authority but the same has not yet been listed and he is in the process of availing his legal remedies.

5. Grievance of the petitioner was with regard to the inaction of the Respondents and for cancellation of the veterinary licences. Corporation has already taken action and revoked the licences which, revocation, is subject matter of appeal proceedings, accordingly no further orders are called for in this petition.

6. The petition is accordingly disposed of. All rights and contentions of the parties are reserved.



                                                                                   SANJEEV SACHDEVA, J
                                      DECEMBER 15, 2021/'rs'




                                                                                                 Digitally Signed
Signature Not Verified                                                                           By:JUSTICE SANJEEV
Digital Signed By:KUNAL                                                                          SACHDEVA
MAGGU                                                                                            Signing Date:15.12.2021
Signing Date:16.12.2021 13:13:23                                                                 20:53
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter