M/S Cloudatix Network Pvt. Ltd. & ... vs M/S Power Grid Corporation Of ...
2021 Latest Caselaw 2267 Del

                          $~29 (original)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB. A. (COMM.) 40/2021
                                M/S CLOUDATIX NETWORK PVT. LTD. & ANR.
                                                                     ..... Petitioners
                                             Through: Mr. Rama Shankar, Adv.

                                                    versus

                                M/S POWER GRID CORPORATION OF INDIA LIMITED
                                                                  ..... Respondent
                                             Through: None

                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR

                                              O R D E R (O R A L)

% 23.08.2021 (Video-Conferencing)

After some hearing, Mr. Rama Shankar, learned Counsel for the petitioner seeks leave to withdraw this appeal so as to enable him to move an appropriate application before the Arbitral Tribunal, seeking the reliefs which his clients seek to urge. Granting leave and liberty as prayed for, the appeal stands dismissed as withdrawn.

C. HARI SHANKAR, J AUGUST 23, 2021/kr

Signature Not Verified

By:SUNIL SINGH NEGI Signing Date:25.08.2021 15:33:26