Pravin Electricals Pvt. Ltd. vs Shapoorji Pallonji And Company ...
2021 Latest Caselaw 2237 Del

                            $~35


                            *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +      O.M.P. (I) (COMM) 282/2021

                                   PRAVIN ELECTRICALS PVT. LTD.          ..... Petitioner
                                                Through    Mr. Shikhil Shiv Suri, Ms.
                                                Nikita Thapar and Ms. Mahima Aggarwa
                                                Advs.

                                                      Versus


                                   SHAPOORJI PALLONJI AND
                                   COMPANY PVT. LTD. & ORS.             ..... Respondents
                                                Through     Mr. Darpan Wadhwa, Sr.
                                                Advocate with Mr. Abhishek Puri, Mr. V.
                                                Siddharth, Surbhi Gupta and Mr. Shaurya
                                                Dhoundiyal, Advs.

                                   CORAM:
                                   HON'BLE MR. JUSTICE C .HARI SHANKAR

                                                     O R D E R (ORAL)

% 18.08.2021 (Video-Conferencing)

C .HARI SHANKAR, J .

O.M.P. (I) (COMM) 282/2021

1. After some hearing, Mr. Suri, learned counsel for the petitioner seeks leave to withdraw this petition as he intends to pursue other remedies available to him under the law.

2. In view thereof, petition is dismissed as withdrawn. Signature Not Verified Digitally Signed By:SUNIL

Signing Date:20.08.2021 14:01:18 I.A. 10498/2021, I.A. 10499/2021 and IA 10500/2021

3. In view of the order passed in the petition, these applications stand disposed of.

C. HARI SHANKAR, J.

AUGUST 18, 2021 r.bararia

Signature Not Verified Digitally Signed By:SUNIL

Signing Date:20.08.2021 14:01:18