Sona Educational Society vs Indiabulls Housing Finance ...
2021 Latest Caselaw 2236 Del

                          $~8 (original)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +      ARB.P. 530/2021

                                 SONA EDUCATIONAL SOCIETY           ..... Petitioner
                                             Through: Mr. Pukhrambam Ramesh
                                             Kumar, Ms. Anupama Ngangom and Mr.
                                             Karun Sharma, Advs.

                                                   versus

                                 INDIABULLS HOUSING FINANCE LIMITED.... Respondent
                                              Through: Ms. Ruchi Gour Narula and
                                              Ms.Sangeeta Sondhi, Advs.

                                 CORAM:
                                 HON'BLE MR. JUSTICE C. HARI SHANKAR

                                             O R D E R (O R A L)

% 18.08.2021 (Video-Conferencing)

1. Learned Counsel for the petitioner submits that the disputes between the parties stand settled and that he would like to withdraw the petition.

2. Accordingly, the petition stands dismissed as withdrawn.

C. HARI SHANKAR, J AUGUST 18, 2021/kr

Signature Not Verified

By:SUNIL SINGH NEGI Signing Date:26.08.2021 21:05:27