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S.E.D. College Of Pharmacy vs Pharmacy Council Of India
2021 Latest Caselaw 2199 Del

Citation : 2021 Latest Caselaw 2199 Del
Judgement Date : 16 August, 2021

Delhi High Court
S.E.D. College Of Pharmacy vs Pharmacy Council Of India on 16 August, 2021
                    $~19, 21, 22, 24 (2021 Cause List)
                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                    +           W.P.(C) 8452/2021
                                S.E.D. COLLEGE OF PHARMACY                            ..... Petitioner
                                                     versus
                                PHARMACY COUNCIL OF INDIA                           ..... Respondent
                    +           W.P.(C) 8456/2021
                                YAMUNA DEVI PHARMACY COLLEGE                          ..... Petitioner
                                                  versus
                                PHARMACY COUNCIL OF INDIA                           ..... Respondent
                    +           W.P.(C) 8459/2021
                                HARISHCHANDRA COLLEGE OF PHARMACY ..... Petitioner
                                                  versus
                                PHARMACY COUNCIL OF INDIA        ..... Respondent
                    +           W.P.(C) 8461/2021
                                SHAMBHU NARAYAN
                                COLLEGE OF PHARMACY                                   ..... Petitioner
                                                  versus
                                PHARMACY COUNCIL OF INDIA                           ..... Respondent
                    Present:            Mr. Sanjay Sharawat, Advocate for the Petitioners.
                                        Mr. Zoheb Hossain, Std. Counsel for PCI.
                    CORAM:
                    HON'BLE MR. JUSTICE PRATEEK JALAN
                                                ORDER

% 16.08.2021 The proceedings in the matter have been conducted through video conferencing.

1. Issue Notice. Mr. Zoheb Hossain, learned counsel, accepts notice on behalf of the respondent-Pharmacy Council of India.

2. These petitions challenge circulars of the PCI dated 17.07.2019 and 09.09.2019, by which a moratorium upon opening of new pharmacy colleges was imposed. A batch of petitions [W.P.(C) 175/2021 and

Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:18.08.2021

connected matters] in which the same circulars have been challenged has been heard and judgment has been reserved.

3. To await the result in those petitions, list these petitions on 31.08.2021.

PRATEEK JALAN, J AUGUST 16, 2021/'hkaur'

Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:18.08.2021

 
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