Golden Digger Pvt Ltd vs Kemex Engineering Pvt. Ltd. & Ors.
2021 Latest Caselaw 2121 Del

                          $~25 (original)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      O.M.P.(I) (COMM.) 257/2021 & I.A.9369/2021, I.A.9370/2021
                                 GOLDEN DIGGER PVT LTD                             ..... Petitioner
                                             Through: Mr. Avinash                  Trivedi and
                                             Mr.Vikramjit Saini, Advs.

                                                    versus

                                 KEMEX ENGINEERING PVT. LTD. & ORS. ..... Respondents
                                             Through: Mr. Vinayak Trivedi for
                                             Mr.Narendra Kalra, Advs.

                                 CORAM:
                                 HON'BLE MR. JUSTICE C. HARI SHANKAR
                                               O R D E R (O R A L)

% 06.08.2021 (Video-Conferencing)

1. Mr. Trivedi, learned Counsel for the petitioner confirms, on instructions, that the amounts forming subject matter of dispute in this petition actually stands credited to the account of the respondents. As such, he seeks to withdraw this petition with liberty to take appropriate steps in accordance with law. Leave and liberty is granted as prayed for.

2. The petition is dismissed as withdrawn.

C. HARI SHANKAR, J AUGUST 6, 2021/kr

Signature Not Verified

By:SUNIL SINGH NEGI Signing Date:08.08.2021 10:54:51