Subhash Chander vs Union Of India & Ors
2021 Latest Caselaw 2088 Del

Citation : 2021 Latest Caselaw 2088 Del
Judgement Date : 4 August, 2021

Delhi High Court

Subhash Chander vs Union Of India & Ors on 4 August, 2021

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                    Date of decision: 4th August, 2021.

+                         W.P.(C) 2165/2020

     SUBHASH CHANDER                                   ..... Petitioner
                 Through:         Mr. Divyanshu Srivastava, Adv.

                            Versus

    UNION OF INDIA & ORS                    ..... Respondents
                  Through: Mr. Anil Soni, CGSC for UOI.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in W.P.(C) No.6951/2019 titled Rajiv Kumar Vs. Government of India and Ors.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

AUGUST 4, 2021 'bs'

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