Bhanwar Singh vs Border Security Forces & Ors.
2021 Latest Caselaw 2087 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                 Date of decision: 4th August, 2021.

+          W.P.(C) 8006/2020 & CM No.26067/2020 (for stay)

     BHANWAR SINGH                                    ..... Petitioner
                 Through:         Mr. Prashant Vaxish with Ms. Parul
                                  Juneja, Mr. Harsh Arora, Mr. Kartik
                                  Gupta and Mr. Ashish Anjani
                                  Sharma, Advs.

                            Versus

    BORDER SECURITY FORCES & ORS.             ..... Respondents
                  Through: Mr. Sanjeev Uniyal with Mr. Dhawal
                           Uniyal, Advs. for UOI.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in W.P.(C) No.6951/2019 titled Rajiv Kumar Vs. Government of India and Ors.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

AUGUST 4, 2021 'bs'