Citation : 2021 Latest Caselaw 2086 Del
Judgement Date : 4 August, 2021
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Date of decision: 4th August, 2021.
+ W.P.(C) 3034/2020 & CM No.10559/2020 (for stay)
DALVEER SINGH ..... Petitioner
Through: Mr. Prashant Vaxish with Ms. Parul
Juneja, Mr. Harsh Arora, Mr. Kartik
Gupta and Mr. Ashish Anjani
Sharma, Advs.
Versus
BORDER SECURITY FORCE & ORS. ..... Respondents
Through: Mr. Ajay Digpaul and Mr. Kamal R.
Digpaul, Advs. for UOI.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON
[VIA VIDEO CONFERENCING]
RAJIV SAHAI ENDLAW, J.
For judgment, see judgment in W.P.(C) No.6951/2019 titled Rajiv Kumar Vs. Government of India and Ors.
RAJIV SAHAI ENDLAW, J.
ASHA MENON, J.
AUGUST 4, 2021 'bs'
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