Shrawan Kumar Singh vs Border Security Force And Ors
2021 Latest Caselaw 2085 Del

Citation : 2021 Latest Caselaw 2085 Del
Judgement Date : 4 August, 2021

Delhi High Court

Shrawan Kumar Singh vs Border Security Force And Ors on 4 August, 2021

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                 Date of decision: 4th August, 2021.

+          W.P.(C) 3713/2020 & CM No.13300/2020 (for stay)

     SHRAWAN KUMAR SINGH                      ..... Petitioner
                Through: Mr. Prashant Vaxish with Ms. Parul
                         Juneja, Mr. Harsh Arora, Mr. Kartik
                         Gupta and Mr. Ashish Anjani
                         Sharma, Advs.

                            Versus

    BORDER SECURITY FORCE AND ORS           ..... Respondents
                  Through: Mr. Sanjeev Sabharwal, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in W.P.(C) No.6951/2019 titled Rajiv Kumar Vs. Government of India and Ors.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

AUGUST 4, 2021 'bs'

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