Citation : 2021 Latest Caselaw 2081 Del
Judgement Date : 4 August, 2021
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Date of decision: 4th August, 2021.
+ W.P.(C) 2932/2020 & CM No.10181/2020 (for stay)
BIJAY KUMAR JHA ..... Petitioner
Through: Mr. Divyanshu Srivastava, Adv.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Jivesh Kumar Tiwari, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON
[VIA VIDEO CONFERENCING]
RAJIV SAHAI ENDLAW, J.
For judgment, see judgment in W.P.(C) No.6951/2019 titled Rajiv Kumar Vs. Government of India and Ors.
RAJIV SAHAI ENDLAW, J.
ASHA MENON, J.
AUGUST 4, 2021 'bs'
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!