Wednesday, 29, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Manish Kumar Jha vs Union Of India And Ors.
2021 Latest Caselaw 2077 Del

Citation : 2021 Latest Caselaw 2077 Del
Judgement Date : 4 August, 2021

Delhi High Court
Manish Kumar Jha vs Union Of India And Ors. on 4 August, 2021
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                 Date of decision: 4th August, 2021.

+          W.P.(C) 2193/2020 & CM No.7700/2020 (for stay)

     MANISH KUMAR JHA                                   ..... Petitioner
                Through:          Mr. Divyanshu Srivastava, Adv.

                            Versus

    UNION OF INDIA & ORS                      ..... Respondents
                  Through: Dr. L.C. Singhi, Adv. for R-1 to 3.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in W.P.(C) No.6951/2019 titled Rajiv Kumar Vs. Government of India and Ors.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

AUGUST 4, 2021 'bs'

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter