Saisons Trade And Industry ... vs Dhani Loans And Services Limited
2021 Latest Caselaw 2074 Del

                            $~6(Original Side)
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +    O.M.P. (T) (COMM.) 28/2021, I.A. 3462/2021
                                 SAISONS TRADE AND INDUSTRY PRIVATE LIMITED &
                                 ORS                                     ..... Petitioners
                                                Through: Ms. Smriti Churiwal, Advocate.

                                                     versus

                                  DHANI LOANS AND SERVICES LIMITED..... Respondent
                                               Through: Mr. AkshayRinge, Advocate.

                                  CORAM:
                                  HON'BLE MR. JUSTICE C.HARI SHANKAR
                                            O R D E R (ORAL)

% 04.08.2021 (Video-Conferencing)

1. Ms. Smriti Churiwal, learned counsel for the petitioner seeks leave to withdraw the petition as it has become infructuous.

2. Accordingly, the petition is dismissed as withdrawn.

C.HARI SHANKAR, J

AUGUST 4, 2021/hd

Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:06.08.2021 13:54:57