Nirbhay Pratap Singh vs Sumitomo Electrical Industrise ...
2021 Latest Caselaw 2050 Del

                          $~12(Original Side-2020 List)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P.(I) (COMM.) 275/2020 &I.A. 10694/2020
                               NIRBHAY PRATAP SINGH              ..... Petitioner
                                                  Through: Ms. Preeti, Adv.

                                                    versus

                                SUMITOMO ELECTRICAL INDUSTRISE LTD & ANR.
                                                        ..... Respondents
                                            Through:

                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                          O R D E R (ORAL)

% 03.08.2021 (Video-Conferencing)

1. Ms. Preeti, learned counsel appearing on behalf of the petitioner, seeks leave to withdraw the petition.

2. The petition is accordingly dismissed as withdrawn.

C.HARI SHANKAR, J

AUGUST 3, 2021 ss

Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:04.08.2021 22:01:03