Citation : 2020 Latest Caselaw 2698 Del
Judgement Date : 22 September, 2020
$~14 (original side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB. A. (COMM.) 4/2020 & CAV 91/2020, I.A. 1408/2020
BID SERVICES DIVISION (MAURITIUS ) LTD .... Petitioner
Through: Mr.Abhishek Swaroop,
Mr.Arunav Guha Roy, Mr.Naman Bagga,
Mr. Maneesh Subramaniam, Mr.Vinay
Kumar, Mr.Ambar Bhushan and Mr.Madhav
Chitale, Advs.
versus
GVK AIRPORT HOLDINGS PVT.LTD. & ORS.. Respondents
Through: Mr. Kartik Nayar, Mr. Sarthak
Malhotra, Mr. Nakul Gandhi, Ms.Swikriti
Singhania, Ms. Bhavini Singh and Mr.
Anmol Jassal, Advs. for R-1
Mr. Digvijay Rai and Mr. Aman Yadav,
Adv. for R-2/AAI
Mr. Kaustubh Prakash, Adv. for R-3
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
O R D E R (ORAL)
% 22.09.2020 (Video-Conferencing)
1. Mr. Abhishek Swaroop, learned Counsel for the appellant, seeks, on instructions, to withdraw the appeal.
2. Accordingly, the appeal alongwith pending applications stands dismissed as withdrawn.
C. HARI SHANKAR, J.
SEPTEMBER 22, 2020/kr Signature Not Verified Digitally Signed By:SUNIL
Signing Date:23.09.2020 21:15:39
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