Citation : 2020 Latest Caselaw 2660 Del
Judgement Date : 17 September, 2020
$~8 (original side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 256/2020 & I.A. 7557/2020
SUDHIR ANIL KUMAR ..... Petitioner
Through: Mr. Sunil Verma, Adv.
versus
GRAND VENEZIA COMMERCIAL TOWERS PVT LTD &
ORS. ..... Respondents
Through: Mr. Sanchit Gawri, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
O R D E R (O R A L)
% 17.09.2020 (Video-Conferencing)
1. Mr. Sunil Verma, learned Counsel for the petitioner submits that, based on the value of the dispute in question, this petition would appropriately lie before the learned Trial Court, and seeks leave to withdraw this petition with liberty to approach the appropriate forum. Leave and liberty is granted as prayed for.
2. The petition along with the pending application is dismissed as withdrawn.
C. HARI SHANKAR, J.
SEPTEMBER 17, 2020/kr
Signature Not Verified Digitally Signed By:SUNIL
Signing Date:19.09.2020 21:12:59
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