Devesh Kumar Singh, Ex Cpl 781355G vs Union Of India & Ors.
2020 Latest Caselaw 3204 Del

Citation : 2020 Latest Caselaw 3204 Del
Judgement Date : 24 November, 2020

Delhi High Court

Devesh Kumar Singh, Ex Cpl 781355G vs Union Of India & Ors. on 24 November, 2020

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                              Date of decision: 24thNovember , 2020.

+                      W.P. (C) 8019/2020

       DEVESH KUMAR SINGH                              .....Petitioner
                           versus
       UNION OF INDIA & ORS.                        .....Respondents

CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in W.P.(C) No.98/2020.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

NOVEMBER 24, 2020 'pp'

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