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Siddharth Behura vs Union Of India & Anr.
2020 Latest Caselaw 3178 Del

Citation : 2020 Latest Caselaw 3178 Del
Judgement Date : 23 November, 2020

Delhi High Court
Siddharth Behura vs Union Of India & Anr. on 23 November, 2020
                     $~
                     *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                             Reserved on: November 06, 2020
                                                          Pronounced on: November 23, 2020

                     +    W.P.(C) 8021/2020 & CM No.26125/2020

                          SIDDHARTH BEHURA                                   .... Petitioner
                                       Through:            Mr. Atmaram N S Nadkarni, Senior
                                                           Advocate with Mr. Vedanta Varma,
                                                           Mr. Sanat Tokas, Ms. Ankita Tiwari
                                                           & Mr.Ayush Kaushik, Advocates
                                             Versus

                          UNION OF INDIA & ANR.                               .... Respondents
                                         Through:          Mr. Kirtiman Singh, Central
                                                           Government Standing Counsel with
                                                           Mr. Waize Ali Noor & Mr. Rohan
                                                           Anand, Advocates for respondent
                                                           No.1/UOI
                                                           Mr.Sanjay Jain, ASG, with Ms.
                                                           Sonia Mathur, Senior Advocate,
                                                           Mr.Ripudaman Bhardwaj, Special
                                                           Public Prosecutor with Mr.Rishi Raj
                                                           Sharma and Mr.Padmesh Mishra,
                                                           Advocates for respondent No.2 with
                                                           Mr.C.B. Ojha, DSP
                                                           (HIQ)
                          CORAM:
                          HON'BLE MR. JUSTICE BRIJESH SETHI
                                       JUDGMENT

For orders, see W.P.(C) 7978/2020. The order be uploaded on the website of this Court forthwith.

BRIJESH SETHI, J NOVEMBER 23, 2020 r

Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:23.11.2020 23:59:54

 
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