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R K Chandolia vs Union Of India & Anr.
2020 Latest Caselaw 3177 Del

Citation : 2020 Latest Caselaw 3177 Del
Judgement Date : 23 November, 2020

Delhi High Court
R K Chandolia vs Union Of India & Anr. on 23 November, 2020
                     $~
                     *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                             Reserved on: November 06, 2020
                                                          Pronounced on: November 23, 2020

                     +    W.P.(C) 8617/2020 & CM No. 27790/2020

                          R K CHANDOLIA                                      .... Petitioner
                                             Through:      Mr. Mudit Jain, Mr. Ashul
                                                           Aggarwal, Mr. Shailesh Pandey, Ms.
                                                           Barkha Rastogi, Mr. Deepanshu
                                                           Choithani, Mr. Shekhar Pathak, Mr.
                                                           Yugant Sharma, Mr. Hardik Sharma,
                                                           Advocates.
                                             Versus

                          UNION OF INDIA & ANR.                               .... Respondents
                                         Through:          Mr.Ripudaman Bhardwaj, Central
                                                           Government Standing Cousnel for
                                                           respondent No.1.
                                                           Mr.Sanjay Jain, ASG, with Ms.
                                                           Sonia Mathur, Senior Advocate,
                                                           Mr.Ripudaman Bhardwaj, Special
                                                           Public Prosecutor with Mr.Rishi Raj
                                                           Sharma and Mr.Padmesh Mishra,
                                                           Advocates for respondents with
                                                           Mr.C.B. Ojha, DSP (HIQ)
                          CORAM:
                          HON'BLE MR. JUSTICE BRIJESH SETHI
                                       JUDGMENT

For orders, see W.P.(C) 7978/2020. The order be uploaded on the website of this Court forthwith.

BRIJESH SETHI, J NOVEMBER 23, 2020 r

Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:23.11.2020 23:59:54

 
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