Rajive Sawhney & Anr vs Devika Mehra
2020 Latest Caselaw 1993 Del

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*       IN THE HIGH COURT OF DELHI AT NEW DELHI
+       CS(OS) 212/2018
        RAJIVE SAWHNEY & ANR.                                         ...Plaintiff
                 Represented by:              Mr.Viraj Datar,Advocate with
                                              Mr.Vineet Jhanji and Imran Moulaey,
                                              Advocates
                           versus

        DEVIKA MEHRA                                              ....Defendant
                Represented by:               Mr.Jayant Mehta, Advocate with
                                              Ms.Nupur Agrawal and
                                              Ms.S.Samyal,Advocates.
CORAM:
HON'BLE MS.JUSTICE MUKTA GUPTA
                           ORDER

% 16.06.2020

CS(OS) 212/2018 & I.A. 6268/2018, I.A.1924/2020

1. List the suit and the pending applications before the Court on 11th August, 2020.

2. Order be uploaded on the website of the Court.

MUKTA GUPTA, J.

JUNE 16, 2020/skb