Asian Hotels (North) Ltd vs Kashmir Carpet Industries ...
2020 Latest Caselaw 3611 Del

Citation : 2020 Latest Caselaw 3611 Del
Judgement Date : 24 December, 2020

Delhi High Court

Asian Hotels (North) Ltd vs Kashmir Carpet Industries ... on 24 December, 2020

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

%                               Date of decision: 24th December, 2020.

+    RFA(OS)(COMM) 68/2020 & CM No.22596/2020 (u/S 8 of
     Arbitration and Conciliation Act)

     ASIAN HOTELS (NORTH) LTD.                          ..... Appellant

                               Versus

     KASHMIR CARPET INDUSTRIES
     EMPORIUM                                         ..... Respondent

CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in RFA(OS)(COMM) No.13/2020 titled Alok Kumar Lodha Vs. Asian Hotels (North) Limited.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

DECEMBER 24, 2020 'bs'

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