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Asian Hotels (North) Ltd vs Shaw Art Palace
2020 Latest Caselaw 3607 Del

Citation : 2020 Latest Caselaw 3607 Del
Judgement Date : 24 December, 2020

Delhi High Court
Asian Hotels (North) Ltd vs Shaw Art Palace on 24 December, 2020
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

%                               Date of decision: 24th December, 2020.

+    RFA(OS)(COMM) 69/2020 & CM No.22599/2020 (u/S 8 of
     Arbitration and Conciliation Act)

     ASIAN HOTELS (NORTH) LTD                           ..... Appellant

                               Versus

     SHAW ART PALACE                                  ..... Respondent

CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in RFA(OS)(COMM) No.13/2020 titled Alok Kumar Lodha Vs. Asian Hotels (North) Limited.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

DECEMBER 24, 2020 'bs'

 
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