M/S Shanti Vijay Jewels vs Asian Hotels (North) Limited
2020 Latest Caselaw 3571 Del

Citation : 2020 Latest Caselaw 3571 Del
Judgement Date : 24 December, 2020

Delhi High Court

M/S Shanti Vijay Jewels vs Asian Hotels (North) Limited on 24 December, 2020

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

%                               Date of decision: 24th December, 2020.

+    RFA(OS)(COMM) 28/2020 & CM No.17777/2020 (for ex-parte ad
     interim injunction)

     SHANTI VIJAY JEWELS                                ..... Appellant

                               Versus

     ASIAN HOTELS (NORTH) LIMITED                     ..... Respondent


CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in RFA(OS)(COMM) No.13/2020 titled Alok Kumar Lodha Vs. Asian Hotels (North) Limited.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

DECEMBER 24, 2020 'bs'

Download the LatestLaws.com Mobile App