Shatabdi Institute Of Pharmacy vs Pharmacy Council Of India & Anr.
2020 Latest Caselaw 3504 Del

Citation : 2020 Latest Caselaw 3504 Del
Judgement Date : 22 December, 2020

Delhi High Court

Shatabdi Institute Of Pharmacy vs Pharmacy Council Of India & Anr. on 22 December, 2020

`*   IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                Date of decision: 22nd December, 2020
+    LPA 366/2020 & CMs No.31299/2020 & 32460/2020 (both for
     directions), 31300/2020 (for condonation of 50 days delay in filing
     the appeal)
     SHATABDI INSTITUTE OF PHARMACY              ..... Appellant
                  Through: Mr. Sanjay Sharawat, Adv.
                             Versus
    PHARMACY COUNCIL OF INDIA & ANR.        ..... Respondents
                  Through: Mr. Zoheb Hossain and Mr. Piyush
                           Goyal, Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]
JUSTICE RAJIV SAHAI ENDLAW

     For judgment, see judgment in LPA No.317/2020.




                                          RAJIV SAHAI ENDLAW, J.

ASHA MENON, J. DECEMBER 22, 2020 'gsr'

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