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Dattakala Institute Of Pharmacy ... vs Pharmacy Council Of India & Anr.
2020 Latest Caselaw 3501 Del

Citation : 2020 Latest Caselaw 3501 Del
Judgement Date : 22 December, 2020

Delhi High Court
Dattakala Institute Of Pharmacy ... vs Pharmacy Council Of India & Anr. on 22 December, 2020
`*   IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                Date of decision: 22nd December, 2020
+    LPA 345/2020 & CMs No.29084/2020 (for directions) &
     29086/2020 (for permission to file additional documents)
     DATTAKALA INSTITUTE OF PHARMACY           ..... Appellant
                 Through: Mr. Atul Babasaheb Dakh, Adv.
                            Versus
    PHARMACY COUNCIL OF INDIA & ANR.          ..... Respondents
                  Through: Mr. Zoheb Hossain and Mr. Piyush
                           Goyal, Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]
JUSTICE RAJIV SAHAI ENDLAW

     For judgment, see judgment in LPA No.317/2020.




                                         RAJIV SAHAI ENDLAW, J.

ASHA MENON, J. DECEMBER 22, 2020 'gsr'..

 
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