Citation : 2020 Latest Caselaw 3500 Del
Judgement Date : 22 December, 2020
`* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Date of decision: 22nd December, 2020
+ LPA 355/2020
CHANDIGARH EDUCATIONAL SOCIETY ..... Appellant
Through: Mr. Raj Kumar Ruhil, Adv.
Versus
PHARMACY COUNCIL OF INDIA ..... Respondent
Through: Mr. Zoheb Hossain and Mr. Piyush
Goyal, Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON
[VIA VIDEO CONFERENCING]
JUSTICE RAJIV SAHAI ENDLAW
For judgment, see judgment in LPA No.317/2020.
RAJIV SAHAI ENDLAW, J.
ASHA MENON, J. DECEMBER 22, 2020 'gsr'..
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