Vikas Chowdhary vs Principal Director Of Income Tax ...
2020 Latest Caselaw 3346 Del

Citation : 2020 Latest Caselaw 3346 Del
Judgement Date : 7 December, 2020

Delhi High Court

Vikas Chowdhary vs Principal Director Of Income Tax ... on 7 December, 2020

*   IN THE HIGH COURT OF DELHI AT NEW DELHI
                                             Reserved on: 12.11.2020
                                           Pronounced on:07.12.2020


+   W.P. (C) 5213/2020 & CM APPL.18805/2020
    VIKAS CHOWDHARY                                .....   Petitioner

                Through:     Mr. G.C. Srivastava and Mr. Suvinay K.
                             Dash, Advocates.
                versus
    PRINCIPAL DIRECTOR OF INCOME TAX
    (INVESTIGATION)-I, NEW DELHI & ORS.            ..... Respondents

                Through:     Mr. Raghvendra Singh, Senior Standing
                             Counsel and Ms. Easha Kadian, Advocate.

CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SANJEEV NARULA

                         JUDGMENT

SANJEEV NARULA, J. For judgment see W.P. (C) 5207/2020.

SANJEEV NARULA, J

MANMOHAN, J

DECEMBER 07, 2020

Download the LatestLaws.com Mobile App