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Ircon International Ltd. vs Hindustan Construction Company ...
2020 Latest Caselaw 3325 Del

Citation : 2020 Latest Caselaw 3325 Del
Judgement Date : 4 December, 2020

Delhi High Court
Ircon International Ltd. vs Hindustan Construction Company ... on 4 December, 2020
                            $~13
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +     O.M.P.(MISC.)(COMM.) 251/2020, IA No.10487/2020 & IA
                                  No.10488/2020

                                  IRCON INTERNATIONAL LTD.            ..... Petitioner
                                           Through: Mr. Gauhar Mirza, Mr. Nishant Doshi
                                                    & Mr. Manavendra Gupta, Advs.
                                                          versus
                                  HINDUSTAN CONSTRUCTION COMPANY LTD.
                                                                 ..... Respondent
                                          Through: None.
                                  CORAM:
                                  HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                O R D E R (O R A L)

% 04.12.2020 (Video-Conferencing)

1. The learned counsel for the petitioner seeks leave to withdraw this petition, stating that the prayer in this petition was also urged by the respondent in a parallel petition bearing OMP (MISC.)(COMM.) 245/2020, which already stands allowed by a Coordinate Bench of this court on 6th November, 2020.

2. As such, the prayer in this petition does not survive for consideration.

3. The petition stands disposed of along with all pending applications.

C.HARI SHANKAR, J DECEMBER 4, 2020/ak Signature Not Verified Digitally Signed By:SUNIL

Signing Date:08.12.2020 21:01:09

 
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