Dalvinder Singh Sodhi vs Union Of India And Ors.
2020 Latest Caselaw 2528 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                           Date of decision: 28th August, 2020
+     W.P. (C) 2741/2019, CM Nos.50732/2019 (for vacation of stay),
      3405/2020 (for taking on record the counter affidavit) & 6264/2020 (for
      permission to urge additional facts, grounds and prayers and
      modification of earlier facts, grounds and prayers)
      DALVINDER SINGH SODHI                    ..... Petitioner
                   Through: Mr. Gaurav Mitra, Mr. Dhruv Kapur, Mr.
                            Vijayender Kumar & Mr. Maharshi
                            Kaler, Advocates.
                                   Versus
      UNION OF INDIA & ORS.                              ..... Respondents
                     Through:         Mr. Ajay Digpaul, CGSC with Mr.
                                      Kamal R. Digpaul, Advocate for UOI.
                                      Mr. Sanjay Poddar, Sr. Advocate with
                                      Mr. Dhruv Nayar, Ms. Padma Priya &
                                      Mr. Shivam Goel, Advocates for R-2
                                      NHAI.
                                      Mr. Yeeshu Jain, Standing Counsel for
                                      CALA.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]
JUSTICE RAJIV SAHAI ENDLAW
      For judgment, see judgment in W.P.(C) No.2733/2019.



                                                 RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

AUGUST 28, 2020/'gsr'..