M/S Devender K. Sharma And ... vs Union Of India And Ors.
2020 Latest Caselaw 2527 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                           Date of decision: 28th August, 2020
+     W.P. (C) 2743/2019, CM Nos.50731/2019 (for vacation of stay),
      3406/2020 (for taking on record the counter affidavit), 4349/2020 (for
      impleadment of the applicant as a party to the present petition) &
      6265/2020 (for permission to urge additional facts, grounds and prayers
      and modification of earlier facts, grounds and prayers)
      DEVENDER K. SHARMA AND
      ASSOCIATES AND ANR.                       ..... Petitioners
                    Through: Mr. Gaurav Mitra, Mr. Dhruv Kapur, Mr.
                             Vijayender Kumar & Mr. Maharshi
                             Kaler, Advocates.
                                   Versus
      UNION OF INDIA & ORS.                              ..... Respondents
                     Through:         Mr. Ajay Digpaul, CGSC with Mr.
                                      Kamal R. Digpaul, Advocate for UOI.
                                      Mr. Sanjay Poddar, Sr. Advocate with
                                      Mr. Dhruv Nayar, Ms. Padma Priya &
                                      Mr. Shivam Goel, Advocates for R-2
                                      NHAI.
                                      Mr. Yeeshu Jain, Standing Counsel for
                                      CALA.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

JUSTICE RAJIV SAHAI ENDLAW
      For judgment, see judgment in W.P.(C) No.2733/2019.


                                                  RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

AUGUST 28, 2020/'gsr'..