Zile Singh vs Union Of India And Ors.
2020 Latest Caselaw 2526 Del

*   IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                  Date of decision: 28th August, 2020

+                          W.P. (C) 3632/2019
    ZILE SINGH                                 ..... Petitioner
                     Through: Mr. Parvinder Kumar, Adv.
                             Versus
    UNION OF INDIA & ORS.                         ..... Respondents
                 Through:        Mr. Sanjay Poddar, Sr. Advocate with
                                 Mr. Sumit Gupta, Ms. Aanchal Seth &
                                 Mr. Anil Kumar Goyal, Advocates for
                                 R-2 NHAI.
                                 Mr. Yeeshu Jain, Standing Counsel
                                 for CALA.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

JUSTICE RAJIV SAHAI ENDLAW
    For judgment, see judgment in W.P.(C) No.2733/2019.




                                        RAJIV SAHAI ENDLAW, J.

ASHA MENON, J. AUGUST 28, 2020 'gsr'..