Kings Furnishing And Safe Company vs Central University Of Jharkhand
2020 Latest Caselaw 2344 Del

                            $~1 (original side)
                            *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +      O.M.P.(MISC.)(COMM) 170/2020 & I.A. 6537/2020, I.A.
                                   6538/2020
                                   KINGS FURNISHING AND SAFE COMPANY ..... Petitioner
                                                Through: Mr. Rajat Aneja and
                                                         Ms. Chanrika Gupta, Advs.

                                                           versus


                                   CENTRAL UNIVERSITY OF JHARKHAND ..... Respondent
                                                Through: Mr.Vikas       Kumar      and
                                                          Mr.Manish Paliwal, Advs.

                                   CORAM:
                                   HON'BLE MR. JUSTICE C. HARI SHANKAR

                                                   O R D E R (ORAL)

% 05.08.2020 (Video-Conferencing)

1. This petition has been filed, under Section 29A(6) of the Arbitration & Conciliation Act, 1996, for extension of the time available with the learned Sole Arbitrator, to conclude the arbitral proceedings between the parties, pending before him, and render award thereon, by a period of eight months.

2. Mr. Vikas Kumar, learned Counsel appearing for the respondent, has no objection.

3. Accordingly, the time available with the learned Sole Signature Not Verified Digitally Signed By:SUNIL

Signing Date:07.08.2020 12:43:14 Arbitrator, to conclude the arbitral proceedings and render award thereon, stands extended by a period of eight months from today i.e. 5th August, 2020.

4. The petition is allowed in the aforesaid terms.

I.A. 6537/2020, I.A. 6538/2020

1. In view of the disposal of the O.M.P., these applications are also stand disposed of.

C. HARI SHANKAR, J AUGUST 05, 2020/kr

Signature Not Verified Digitally Signed By:SUNIL

Signing Date:07.08.2020 12:43:14