Citation : 2019 Latest Caselaw 6096 Del
Judgement Date : 28 November, 2019
List of Judgments/Orders
Total no of Records: 58 First Previous 1 2 3 Next Last
SNo Case No. Date of Judgment/Order Party Corrigendum
W.P.(C)-10458/2019 28-11-2019 HC HEMENDER PAL Vs GOVT. OF NCT OF DELHI AND OTHERS NA
W.P.(C)-12351/2019 28-11-2019 LAKHVINDER SINGH Vs EAST DELHI MUNICIPAL CORPORATION AND ANR. NA
W.P.(C)-12275/2019 28-11-2019 M/S SA INDIA (SAI) Vs UNION OF INDIA & ORS NA
LPA-672/2019 28-11-2019 GULJHARI LAL & ANR Vs ALLAHABAD BANK NA
FAO(OS) (COMM)-338/2019 28-11-2019 ACE TECHNOLOGIES CORP & ORS Vs COMMUNICATION COMPONENTS ANTENNA INC NA
W.P.(C)-11401/2016 28-11-2019 DELHI URBAN SHELTER IMPROVEMENT BOARD Vs S.N. SHARMA NA
W.P.(C)-1026/2011 28-11-2019 UNION OF INDIA & ANR Vs SONWATI SHARMA NA
W.P.(C)-1031/2011 28-11-2019 UNION OF INDIA & ANR Vs ARUN KUMAR & ORS. NA
FAO(OS)-221/2019 28-11-2019 DEVINDER KUMAR DIWAN & ORS. Vs RAJNI KAPUR & ORS. NA
W.P.(C)-8494/2015 28-11-2019 DIRECTORATE OF EDUCATION Vs MANISHA SHARMA NA
ITA-259/2018 28-11-2019 CUREWELL (INDIA) LTD. Vs INCOME TAX OFFICER NA
CRL.A.-1276/2019 28-11-2019 STATE (NCT OF DELHI) Vs SHARMILA @ NANHI NA
CRL.M.C.-4459/2019 28-11-2019 SYED ASHRAF @ S.A SUBHANI Vs C.B.I NA
CRL.M.C.-6084/2019 28-11-2019 NIDHISH RAI & ORS. Vs STATE & ANR. NA
CRL.M.C.-6071/2019 28-11-2019 MANOJ KUMAR @ MONU & ORS Vs THE STATE & ANR NA
CS(COMM)-1000/2018 28-11-2019 UNIVERSAL CONTRACTORS & ENGINEERS (P) LTD Vs THE NATIONAL PROJECTS CONSTRUCTIONS CORPORATION LTD. NA
CS(OS)-619/2019 28-11-2019 MS. MANJEET KAUR & ANR. Vs MR. DEVENDER DAGAR & ANR. NA
RC.REV.-608/2019 28-11-2019 SUMAN NAGPAL Vs VINOD KUMAR GERA NA
C.R.P.-253/2019 28-11-2019 ANIL KUMAR & ANR Vs RAM KUMAR GUPTA NA
RC.REV.-607/2015 28-11-2019 RAM LAKHAN CHAURASIA (NOW DECEASED) Vs SANTOSH KUMARI NA
RC.REV.-236/2017 28-11-2019 AKHLAQ Vs DAYAWATI & ORS NA
RC.REV.-62/2019 28-11-2019 LAXMAN DASS CHHABRA Vs SAT PRAKASH GROVER NA
RC.REV.-453/2019 28-11-2019 KISHAN LAL Vs SUSHIL KUMAR & ORS. NA
RC.REV.-171/2019 28-11-2019 RAJ KUMAR @ SUBE SINGH Vs ARCHNA DEVI NA
MAC.APP.-513/2015 28-11-2019 BHARTI AXA GENERAL INSURANCE CO LTD. Vs INDU GUPTA & ANR NA
First Previous 1 2 3 Next Last
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