Disposafe Health And Life Ltd. And ... vs Rajiv Nath And Anr.
2019 Latest Caselaw 2351 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                      Reserved on: 26.02.2019
                                                    Pronounced on: 03.05.2019

+      FAO(OS) (COMM) 272/2018, CAV 1079/2018 & C.M. Appl.
       48934-48935/2018
       DISPOSAFE HEALTH & LIFE LTD & ORS                ..... Appellants
                               versus
       RAJIV NATH & ANR                              ..... Respondents

Counsel for the petitioner:

Mr. Amit Sibal, Senior Advocate with Mr. Hemant Daswani, Mr. Soham Kumar, Mr. Aisvary Vikram and Mr. Saksham Dhingra, Advocates

Counsel for the respondent:

Mr. Peeyosh Kalra, Ms. V. Mohini, Mr. Udayvir Rana, Advocate in FAO(OS) (Comm) 269/2018 & 272/2018 CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE PRATEEK JALAN

MR. JUSTICE S. RAVINDRA BHAT % The appeal is partly allowed with no order as to costs. For detailed judgment, the decision dated 03.05.2019 in FAO(OS)(COMM) 269/2018 may be referred to.

S. RAVINDRA BHAT (JUDGE)

PRATEEK JALAN (JUDGE) MAY 3, 2019