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R C Bhatia vs Shyam Lal College(Evening) ...
2019 Latest Caselaw 1698 Del

Citation : 2019 Latest Caselaw 1698 Del
Judgement Date : 26 March, 2019

Delhi High Court
R C Bhatia vs Shyam Lal College(Evening) ... on 26 March, 2019
$~2
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Reserved on:     19.02.2019
                                     Pronounced on:   26.03.2019

+     W.P.(C) 12712/2009 & CM APPLN. 13404/2009 & 21945/2010
      R C BHATIA                                      ..... Petitioner
                        Through      Dr.Aurobindo Ghose, Adv. with
                                     Mr.Prem Bhushan Dewan &
                                     Ms.Gurjeet Kaur, Advs.

                        versus

      SHYAM LAL COLLEGE(EVENING)
      THROUGH ITS PRINCIPAL AND ORS           ..... Respondents
                   Through   Mr.Yashraj Singh Deora, Adv. with
                             Mr.Shyam Agarwal, Adv. for R-1.

      CORAM:
      HON'BLE MR. JUSTICE SURESH KUMAR KAIT

                            JUDGMENT

For detailed judgment, see W.P. (C) 8597/2009 titled Swarn Bhanot

Vs. University of Delhi & Ors. dated 26.03.2019.

(SURESH KUMAR KAIT) JUDGE MARCH 26, 2019 ab

 
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