Kanchan Saini vs University Of Delhi & Ors
2019 Latest Caselaw 1697 Del

$~3
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Reserved on:     19.02.2019
                                     Pronounced on:   26.03.2019

+     W.P.(C) 3679/2017
      KANCHAN SAINI                                   ..... Petitioner
                        Through      Mr.P.P. Malhotra, Sr. Adv. with
                                     Mr.Prem Bhushan Dewan, Dr.
                                     Aurobindo Ghose, Ms.Gurjeet Kaur,
                                     Advs. with petitioner in person.

                        versus

      UNIVERSITY OF DELHI & ORS                ..... Respondents
                    Through  Mr.Ankur Chhibber, Adv. with
                             Mr.Bhanu Gupta, Adv. for DoE.
                             Mr.Pradeep Kr. Jha, G.P. for R-4.
                             Mr.Ravinder Agarwal, Adv. for R-3.
                             Mr.Santosh Kumar, Adv. for R-1.

      CORAM:
      HON'BLE MR. JUSTICE SURESH KUMAR KAIT

                            JUDGMENT

For detailed judgment, see W.P. (C) 8597/2009 titled Swarn Bhanot

Vs. University of Delhi & Ors. dated 26.03.2019.

(SURESH KUMAR KAIT) JUDGE MARCH 26, 2019 ab