Sanjivani Non-Ferrous Trading ... vs Income Tax Officer Ward 22(3) New ...
2019 Latest Caselaw 1951 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                  Decided on: 09.04.2019

+      W.P.(C) 12546/2018, C.M. APPL.48699-48700/2018

       SANJIVANI NON-FERROUS TRADING PVT. LTD.
                                           ..... Petitioner
                    Versus

       INCOME TAX OFFICER WARD 22(3) NEW DELHI
                                              ..... Respondent

Through : Sh. Rajesh Mahna, Sh. Manu. K. Giri and Sh. Ramanand Roy, Advocates, for petitioner.

Sh. Zoheb Hossain, Sr. Standing Counsel with Sh. Vivek Gurnani, Advocate, for respondent.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE PRATEEK JALAN

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)

%

1. The writ petition is dismissed.

2. For detailed judgment, the decision dated 09.04.2019 in W.P.(C) 11736/2018 may be referred to.

S. RAVINDRA BHAT (JUDGE)

PRATEEK JALAN (JUDGE) APRIL 9, 2019