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M/S Universal Cables Limited vs Rameshwara Jute Mills Limited And ...
2018 Latest Caselaw 5878 Del

Citation : 2018 Latest Caselaw 5878 Del
Judgement Date : 27 September, 2018

Delhi High Court
M/S Universal Cables Limited vs Rameshwara Jute Mills Limited And ... on 27 September, 2018
$~89 & 90
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                    Date of Judgment: 27th September, 2018

+    FAO(OS) 294/2017
      M/S UNIVERSAL CABLES LIMITED              ..... Appellant
                     Through: Mr P. Chidambaram, Sr Adv with
                              Ms Kanika Singh, Ms Megha Gupta
                              and Mr Sangram Singh, Advs
                     versus
     RAMESHWARA JUTE MILLS LIMITED & ORS ..... Respondents
                     Through: Mr Rajeev Virmani, Sr Adv with
                              Mr Neeraj Chaudhari, Ms Saakshi
                              Agrawal and Mr Akash Sharma,
                              Advs
+    FAO(OS) 295/2017
     UNIVERSAL CABLES LIMITED                   ..... Appellant
                     Through: Mr P. Chidambaram, Sr Adv with
                              Ms Kanika Singh, Ms Megha Gupta
                              and Mr Sangram Singh, Advs
                     versus
     JUTE INVESTMENT COMPANY LIMITED & ORS....Respondents
                     Through: Mr Rajiv Nayar, Sr Adv with
                              Mr Rishi Aggarwal and Ms Aarushi
                              Tiku, Advs
CORAM:
      HON'BLE MR. JUSTICE G.S.SISTANI
      HON'BLE MS. JUSTICE SANGITA DHINGRA SEHGAL
G.S.SISTANI, J. (ORAL)

At joint request of learned counsels for the parties, the present appeals are called to court and listed.

In view of the orders passed in FAO(OS)(COMM) 212/2018 & 213/2018, as prayed the present appeals are disposed of. Copy of the orders passed in the aforestated appeals be placed in these files.

G.S.SISTANI, J

SANGITA DHINGRA SEHGAL, J

SEPTEMBER 27, 2018 / SU

 
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