M/S S.E Investments Ltd vs M/S Bartonics India Ltd
2018 Latest Caselaw 5702 Del

Citation : 2018 Latest Caselaw 5702 Del
Judgement Date : 19 September, 2018

Delhi High Court

M/S S.E Investments Ltd vs M/S Bartonics India Ltd on 19 September, 2018

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*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                     Date of Decision: 19th September, 2018
+                           O.M.P.(I) (COMM) 458/2017
        M/S S.E INVESTMENTS LTD                  ..... Petitioner
                       Through: Mr. P. Nagesh and Mr. Dhruv Gupta,
                                Advocates. (M:9999877566)
                       versus
        M/S BARTONICS INDIA LTD                  ..... Respondent
                       Through: Mr. Sudipto Sircar, Advocate.
                                (M:9871908992)

        CORAM:
        JUSTICE PRATHIBA M. SINGH

Prathiba M. Singh, J. (Oral)

This OMP has been filed seeking execution of the award dated 12 th July, 2014. In view of the order passed today in OMP 1683/2014, no further orders are called for, in the present OMP.

PRATHIBA M. SINGH JUDGE SEPTEMBER 19, 2018 Rekha

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