Adwel Advertising Service And ... vs South Delhi Municipal Coporation
2018 Latest Caselaw 5658 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                  Reserved on: 04.09.2018
                               Pronounced on : 17.09.2018

+      FAO(OS) (COMM) 53/2018 & C.M. APPL. 11378-11379/2018

       ADWEL ADVERTISING SERVICE & ANR               ..... Appellants
                     versus
       SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent

Through: Sh. Ravi Gupta, Sr. Advocate with Ms. Vaishnavi Rao, Sh. Tarang Agarwal, Sh. Apoorva Vijh and Sh. Sachin Jain, Advocates, for appellants. Sh. Sanjay Poddar, Sr. Advocate with Sh. Gaurang Kanth, Ms. Biji Rajesh, Sh. Govind Kumar and Sh. Sharaf Habibbula, Advocates for respondent.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A.K. CHAWLA MR. JUSTICE S. RAVINDRA BHAT %

1. FAO (OS) (Comm) 52/2018 and FAO (OS) (Comm) 53/2018 are dismissed, without order on costs.

2. For detailed judgment, the decision dated 17.09.2018 in FAO(OS)(Comm) 52/2018 may be referred to.

S. RAVINDRA BHAT (JUDGE)

A.K. CHAWLA (JUDGE) SEPTEMBER 17, 2018