Rachit Sahi vs Registrar Of Cooperative ...
2018 Latest Caselaw 5579 Del

*   IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of Judgment 13.09.2018

+   W.P.(C) 7225/2013

    RACHIT SAHI                                   ...... Petitioner
                      versus

    REGISTRAR OF CO-OPERATIVE SOCIEITES & ORS.
                                       ..... Respondents

                Present: Mr. A.K. Singla, Sr. Adv. with Mr. Abhimanyu
                & Mr. Ankit Panwar, Advs.
                Mr. Santosh Kumar Tripathi, ASC for GNCTD with Mr.
                Jayadev Sarangi, RCS and Mr. Jyoti Taneja, for
                GNCTD.
                Mr. Arjun Pant for DDA.
                Mr. Vivek Kumar Tandon with Ms. Mamta Tandon for
                Society.

    CORAM:
    HON'BLE MR. JUSTICE S. RAVINDRA BHAT
    HON'BLE MR. JUSTICE A. K. CHAWLA

S. RAVINDRA BHAT, J.

For detailed orders see W.P.(C) 495/2007.

S. RAVINDRA BHAT (JUDGE)

A.K.CHAWLA (JUDGE)

SEPTEMBER 13, 2018